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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(g) in The Sugarcane Control Order, 1966

(g)[ "price" means the price or the minimum price fixed by the Central Government from time to time for sugarcane delivered,- [Substituted by G.S.R. 35/Ess./Com./Sugarcane, dated 5th January, 1967.]
(i)to a sugar factory at the gate of the factory or at a sugarcane purchasing centre; or
(ii)to a khandsari unit;]