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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2)(iii) in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998

(iii)have performed, bridge watch-keeping duties for a period of not less than six months during the required sea-going service under the supervision of the Master or an officer of the Deck Department holding a certificate of competency under rule 5;