Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 30 in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

30. [ [Inserted vide Notification No. 8495/25.10.1983.]

Whenever it is considered necessary in the special circumstances in the interest of the Public Service, the State Government may, in consultation with the Commission, relax any of the provisions of these rules.]