Section 2 in Tamil Nadu Vanniyakula Kshatriya Public Charitable Trusts and Endowments (Protection and Maintenance) Rules, 2019
2. Definitions.
(1)In these rules, unless the context otherwise requires,-(a)"Act" means The Tamil Nadu Vanniyakula Kshatriya Public Charitable Trusts and Endowments (Protection and Maintenance) Act, 2018 (Tamil Nadu Act 44 of 2018) ;(b)"Rules" means, The Tamil Nadu Vanniyakula Kshatriya Public Charitable Trusts and Endowments (Protection and Maintenance) Rules, 2019;(2)The words and expression used and not defined in these rules, but defined in the Act shall have the same meaning respectively assigned to them in the Act;
