Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(1) in Tamil Nadu Electricity Regulatory Commission (Demand Side Management) Regulations, 2013

(1)General guidelines issued by the Bureau and the Commission shall provide for the following activities, namely:-
(a)Load and market research;
(b)Implementation of DSM programmes;
(c)Cost Effectiveness Assessment of DSM programmes;
(d)Monitoring and Reporting of DSM Plans and programmes;
(e)Eligibility criteria for DSM programmes;
(f)Methodology for setting DSM targets and funding levels;
(g)Database development framework;