Section 7(i) in The Coastal Aquaculture Authority Rules, 2005
(i)[ All shrimp hatcheries in the coastal areas as defined in the Act need to be registered by the Coastal Aquaculture Authority;] [Substituted by Notification No. G.S.R. 895(E), dated 23.11.2015 (w.e.f. 22.11.2005).]
