Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(1) in Bengal, Agra And Assam Civil Courts Act, 1887 (1)This Act may be called the Bengal [Agra] [Substituted by Act 16 of 1911, s.2, for " North-Western Provinces"] and Assam Civil Courts Act, 1887.
