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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(1) in The West Bengal Acupuncture System Of Therapy Act, 1996.

(1)The members of the Council shall constitute from among themselves an Executive Committee to perform such functions, discharge such duties and exercise such powers as may be delegated to it by the Council.