Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 43 in The Sakri Canals Irrigation Rules, 1952

43.

On receipt of an objection the authorised Canal Officer shall, after such enquiries as he thinks fit, pass orders thereon and shall deliver or send by post a copy of such order to the person making the objection.