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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(38) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

(38)"Solar Photovoltaic Power" means a solar photo voltaic power project that uses sunlight for direct conversion into electricity through Photo Voltaic technology based on technologies such as crystalline Silicon or thin film, etc., as approved by the Ministry of New & Renewable Energy (MNRE) from time to time;