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[Cites 0, Cited by 13] [Entire Act]

Union of India - Section

Section 41 in The Unlawful Activities (Prevention) Act, 1967

41. Continuance of association.—

An association shall not be deemed to have ceased to exist by reason only of any formal act of its dissolution or change of name but shall be deemed to continue so long as any actual combination for the purposes of such association continues between any members thereof.