Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 15 in The U.P. Co-Operative and Panchayat Audit Service Rules, 1979 15. Syllabus and Rules for the examination. - The syllabus and rules relating to the examination shall be prescribed by the Commission with the approval of the Governor.
