Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 17 in The Delhi Public Gambling Act, 1955 17. Recovery of fines All fines imposed under this Act may be covered in the manner prescribed in the Code of Criminal Procedure, 1898.
