Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

State of Tamilnadu - Subsection

Section 78(2)(a) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(a)"company" means any body corporate and includes a firm, society or other association of individuals; and