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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Uttar Pradesh - Subsection

Section 100(8) in Rules under the United Provinces Excise Act, 1910

(8)The controlling officer regarding travelling allowance, pay, contingent expenses of the Excise Inspectors, the Clerks and the Constables shall be the Assistant Excise Commissioner in charge, Ganja and Charas Squad, Uttar Pradesh, Allahabad. He can grant casual leave to Excise Inspectors and Constables under him.