Punjab-Haryana High Court
Sudesh Kumar Aggarwal vs M/S Gupta Roller Flour Mills Ara Road on 1 April, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
C.R. No. 1846 of 2009 (O&M)
Date of Decision: 1.4.2009
Sudesh Kumar Aggarwal
....Petitioner
Versus
M/s Gupta Roller Flour Mills Ara Road
...Respondent
CORAM : Hon'ble Mr. Justice Rajesh Bindal
Present:- Mr. Sugreev Kapoor, Advocate
for the petitioner.
RAJESH BINDAL J
****
Learned counsel for the petitioner submits that there are typographical error in the petition filed by him and he may be permitted to withdraw the present petition with liberty to file a fresh one challenging the same order dated 18.3.2009.
Dismissed as withdrawn with liberty as prayed for.
(RAJESH BINDAL) 1.4.2009 JUDGE Reema