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Punjab-Haryana High Court

Sudesh Kumar Aggarwal vs M/S Gupta Roller Flour Mills Ara Road on 1 April, 2009

Author: Rajesh Bindal

Bench: Rajesh Bindal

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH

                                         C.R. No. 1846 of 2009 (O&M)
                                         Date of Decision: 1.4.2009

Sudesh Kumar Aggarwal
                                                   ....Petitioner

               Versus

M/s Gupta Roller Flour Mills Ara Road
                                                    ...Respondent

CORAM : Hon'ble Mr. Justice Rajesh Bindal

Present:-      Mr. Sugreev Kapoor, Advocate
               for the petitioner.

RAJESH BINDAL J

                        ****

Learned counsel for the petitioner submits that there are typographical error in the petition filed by him and he may be permitted to withdraw the present petition with liberty to file a fresh one challenging the same order dated 18.3.2009.

Dismissed as withdrawn with liberty as prayed for.

(RAJESH BINDAL) 1.4.2009 JUDGE Reema