Himachal Pradesh High Court
Smt. Shemain Thakur & Others vs Hari Rajan on 29 June, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Smt. Shemain Thakur & others Versus Hari Rajan Singh Thakur Civil Suit No.101 of 2020 29.06.2022 Present: Mr. Ajay Kumar, Sr. Advocate, with Mr. Rohit, Advocate, for the plaintiffs.
Mr. B.C. Negi, Sr. Advocate, with Mr. Nitin Thakur, Advocate, for the defendant.
OMPs No.629 and 630 of 2021 & OMP No.387 of 2022 In view of the fact that written statement has been filed, learned counsel for the parties submit that these applications are not being pressed by the respective parties.
Accordingly, these applications are ordered to be closed as not pressed at this stage.
Civil Suit No.101 of 2020As prayed for, replication be filed within four weeks. List thereafter.
(Ajay Mohan Goel) Judge June 29, 2022 (Rishi) ::: Downloaded on - 29/06/2022 20:05:55 :::CIS