Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] State of Punjab - Section Section 204 in The Punjab Panchayati Raj Act, 1994 204. Power to issue directions. - The State Government may from time to time issue directions to the Panchayats as it considers necessary for carrying out the purposes of this Act.
