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[Cites 0, Cited by 0] [Section 14(15)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(15)(b) in Tamil Nadu Clinical Establishments (Regulations) Rules, 2018

(b)Staff. - One doctor for every ten beds for day time. If there are more than ten beds, one additional doctor for every additional five beds. Similar provision shall be made for night time.