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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of West Bengal - Subsection

Section 43(1)(a) in The West Bengal Industrial Infra-Structure Development Corporation Act, 1974

(a)Any officer of the Corporation empowered by it in his behalf (hereinafter in this section referred to as "the empowered officer"), may, within any area taken up for development under section 13 and section 14, and