Section 34(2)(b) in Consumer Protection Act, 2019

[Cites 0, Cited by 1] [Section 34(2)] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(2)(b) in Consumer Protection Act, 2019

(b)any of the opposite parties, where there are more than one, at the time of the institution of the complaint, actually and voluntarily resides, or carries on business or has a branch office, or personally works for gain, provided that in such case the permission of the District Commission is given; or

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Union of India - Subsection

Section 34(2)(b) in Consumer Protection Act, 2019