Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(3) in The Rajiv Gandhi National University of Law, Punjab Act, 2006 (3)to disseminate legal knowledge and legal processes and their role in national development by organizing lecturers, seminars, symposia, workshops and conferences;
