Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(i) in Telangana Vaccination Act, 1951 (i)"unprotected person" means a person who has not-(i)had small-pox naturally; or(ii)been successfully vaccinated within the last 5 years; or(iii)been certified under this Act to be insusceptible to vaccination;
