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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(1)(b) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Act, 1971

(b)such degree, diploma, licence, certificate or any other like award-
(i)is recognised by any law for the time being in force in India or in any part thereof; or
(ii)has been conferred, granted or issued by a University or an institution or authority referred to in clauses (b) and (c) of sub-section (1) of section 27.