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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Assam - Subsection

Section 22(2)(b) in Assam Panchayat Act, 1994

(b)The Gaon Panchayat shall be competent to co-opt to each committee, the members of Agriculture Field Management Committee, Mahila Samitee, Yubak Samittee and other similar bodies recognized by the Government such co-option should be decided by the Gaon Panchayat by resolution with majority support.