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[Cites 0, Cited by 0] [Section 263(3)] [Section 263] [Entire Act]

State of Karnataka - Subsection

Section 263(3)(a) in Karnataka Municipal Corporations Act, 1976

(a)deposit the carcasses of animals, rubbish or filth in any street or in the verandah of any building or on any unoccupied ground alongside any street or any public quay, jetty or landing place or on the bank of a water course or tank; or