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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 2(1)(i) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(i)"Employee" means the officers and such other employees appointed under subsection (1) of section 10 of the Act, but does not include person appointed on deputation;