Section 33(b) in U.P. State Co-operative Societies Election Rules, 2014
(b)Following shall be displayed in the election programme: -(i)the date of display of provisional voters list;(ii)the date, time and place for filing objections on provisional voters list and its disposal;(iii)the date of display of final voters' list;(iv)the date, time and place for filing nominations;(v)the date, time and place of scrutiny of nominations;(vi)the date, time and place for withdrawal of nominations;(vii)the date, time and place for allocation of election symbols and display of final nominations;(viii)the date, time and place of poll;(ix)the place at which voters' list can be inspected by voters;(x)names of the constituencies including reserved constituency and the number of persons to be elected
