Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 150 in The Drugs and Cosmetics Rules, 1945 150. Report of result of test or analysis of cosmetics. - Test reports on samples of cosmetics taken for test or analysis under these rules shall be supplied in Form 34.
