Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of West Bengal - Subsection

Section 47(6) in West Bengal Societies Registration Rules, 1963

(6)In subsequent years the.................. who have been longest in office shall retire. As between.................. or more directors who have been in office an equal length of time the directors to retire shall (in default of agreement between them) be determined by lot.