Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 129 in The Board's Excise Rules, 1965 129. & 130. [* * *] [Part IV of Chapter IX containing Rules 129 and 130 deleted vide BOR Notification No. 7994 dated 9.10.2002 vide OGE No. 1935 dated, 29.10.2002.]
