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[Cites 0, Cited by 0] [Section 129(1)] [Section 129] [Entire Act]

Union of India - Subsection

Section 129(1)(c) in The Companies Act, 2013

(c)in the case of a company engaged in the generation or supply of electricity, any matters which are not required to be disclosed by the Electricity Act, 2003 (36 of 2003);