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Andhra Pradesh High Court - Amravati

Annepu Pavan Kalyan, vs The State Of Andhra Pradesh, on 19 February, 2021

Author: Cheekati Manavendranath Roy

Bench: Cheekati Manavendranath Roy

(SHOW CAUSE NOTICE BEFORE ADMISSION) We
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI "|

FRIDAY, THE NINETEENTH DAY OF FEBRUARY \
TWO THOUSAND AND TWENTY ONE Ne =
:PRESENT: taf

"ap,

=

THE HONOURABLE SRI JUSTICE CHEEKATI MANAVENDRANATH ROY *

WRIT PETITION NO: 4015 OF 2021
Between:

Annepu Pavan Kalyan, S/o.Late Annepu Srinu.
... Petitioner
AND .

--

- The State of Andhra Pradesh, Represented by its Principal Secretary, Home
Department, Amaravathi, Gunturu District.

2. The District Collector, West Godavari District at Eluru,

3. The Superintendent of Police, West Godavari District at Eluru

4. The Sub-Collector, Narsapur West Godavari District, A.P.

5. The Deputy Superintendent of Police, Narsapuram, West Godavari District

6. The Inspector of Police, Rural Bhimavaram West Godavari District.

7. The Station House Officer, Undi Police Station Undi Village and Mandal, West
Godavari District, A.P.

8. Annepu Lakshmaiah, S/o.Late Tammaiah Age 65 years, Occ- Cultivation

Resident of D.No.3-82, Kaliga peta, Panduvva Village, Undi Mandal West
Godavari District.

9. Chintalapati Rambabu, S/o.Late Veerraju Age 56 years, Occ-Agriculture
R/o.Rajulapeta, Panduvva Village, Undi Mandal West Godavari District.

... Respondents

Whereas the Petitioner above named through his Advocate Sri N N Somendra
Reddy presented this Petition under Article 226 of the Constitution of India praying that
in the circumstances stated in the affidavit filed therewith, the High Court may be
pleased to issue an appropriate Writ or order or direction, preferably one in the nature of
a Writ of Mandamus declaring the inaction of the respondents, especially the 3"
respondent in directing respondent no.5 and 6 to provide police Aid or protection to the
petitioner Disabled person Atmepu Pavan Kalyan and his guardian in cultivating the
land an extent of Ac.1.20 cents situated in R.S.No.1 19/3 and 120/1 of Panduvva Village
of Undi Mandal of West Godavari District consequently direct to take necessary action
on the report dated 26-12-2020 and subsequent representation dt.05-01-2021 to the 3"
respondent against respondent 7 to 9 and others under the Rights of Persons with
Disability Act, 2016 in addition to the provisioris of Indian Penal Code.

And Whereas the High Court upon perusing the petition and affidavit of grounds
filed herein and upon hearing the arguments of Sri N N Somendra Reddy Advocate for
the Petitioner, directed issue of notice to the Respondents herein to show cause as to
why this WRIT PETITION should not be admitted.

You viz:

1. Annepu Lakshmaiah, S/o.Late Tammaiah, Resident of D.No.3-82, Kaliga peta,
Panduvva Village, Undi Mandal West Godavari District.

2. Chintalapati Rambabu, S/o.Late Veerrajum, R/o.Rajulapeta, Panduvva Village,
Undi Mandal West Godavari District.

  
  
 
   
   
 

are be and hereby directed to show cause either appearing in person or through an
Advocate, as to why in the circumstances set out in the petition and the affidavit filed
therewith (copy enclosed) this WRIT PETITION should not be admitted, on or before
15-03-2021 on which date the case stands posted for hearing.

The Court made the following:
ORDER:

"Learned Asst. Government Pleader for Home has taken notice on behalf of respondents 1 to 7 and requests time to seek instructions. Issue notice to respondents 8 and 9.

--_ Post after three weeks." Sd/-B.NarsingaRao ASSISTANT REGISTRAR TRUE COPYI// op For SECTION OFFICER To,

1. Annepu Lakshmaiah, S/o.Late Tammaiah, Resident of D.No.3-82, Kaliga peta, Panduvva Village, Undi Mandal West Godavari District.

2. Chintalapati Rambabu, S/o.Late Veerrajum, R/o.Rajulapeta, Panduvva Village, Undi Mandal, West Godavari District(RR 1 and 2by RPAD- along with a copy of petition and memorandum of grounds) One CC to Sri. NN Somendra Reddy Advocate [OPUC] Two CCs to GP for Home ,High Court Of Andhra Pradesh. [OUT] One spare copy aw HIGH COURT CMRJ DATED:19/02/2021 POST AFTER THREE WEEKS.

NOTICE BEFORE ADMISSION WP.No.4015 of 2021 os FE ra ant g20e!