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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Punjab - Subsection

Section 43(2)(iii) in The Punjab Agricultural Produce Markets Act, 1961

(iii)the [appointment] [Substituted for the words 'election' by Amended Act No. 5 of 1996] of the Chairman and Vice-Chairman of Committees, their power and term of office ;