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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(b) in The Cochin Port Trust Employees (House Building Advance) Family Benefit Fund Regulations, 1998

(b)These Regulations shall apply to those officers/employees of the Board who have already availed the House Building Advance from the Port Trust and are willing to join the scheme and those who avail H.B.A. after the commencement of the Regulation.