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State of Haryana - Section

Section 1 in Faridabad Complex (Regulation and Development) Act, 1971

1. Short title, extent, and commencement.

(1)This Act may be called the Faridabad Complex (Regulation and Development) Act, 1971.
(2)It extends to the whole of the Faridabad Complex and such other areas as may be included from time to time by the State Government by notification in the Official Gazette in the Faridabad Complex.
(3)It shall come into force on such day as the State Government may, by notification in the Official Gazette, appoint in this behalf.