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State of Uttarakhand - Section

Section 54 in Uttaranchal School Education Act, 2006

54. Protection for acts done in good faith.

- No suit, prosecution or other legal proceeding shall lie against the State Government, the Board or any of its Committees or any other person or any person authorized by the State Government, the Board or any of its Committees in respect of anything which is in good faith done or intended to be done in pursuance of this Act.