Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(f) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

(f)"D.H.M.S. course of Study" means the diploma course of study in Homoeopathic Medicine and Surgery and the expression "D.H.M.S." shall be construed accordingly: