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[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 81 in The Environment (Protection) Rules, 1986

81. [Battery manufacturing industry

(i)Lead Acid Battery Manufacturing Industries. Emission Stanadrds.]
Source Pollutant Standards Concentration based (mg/Nm3)
Grid casting Lead 10
  Particulate matter 25
Oxide manufacturing Lead 10
  Particulate matter 25
Paste mixing Lead 10
  Particulate matter 25
Assembling Lead 10
  Particulate matter 25
PVC Section Particulate matter 150
-To comply with the respective standards, all the emissions from above-mentioned sources shall be routed through stack connected with hood and fan in addition to above, installation of control equipment viz., bag filter/ventury scrubber, is also recommended.-The minimum stack height shall be 30 m.Liquid Effluent Discharge Standards :
Pollutants Concentration based standards
pH 6.5-8.5
Suspended solids 50 mg/1
Lead 0.1 mg/l
(ii)Dry Cell Manufacturing Industry: Emission Standards
Pollutant Standards Concentration-based (mg/Nm3)
Particulate matter 50
Manganese as Mn 5
-To Comply with the respective standards, all the emissions from above-mentioned sources shall be routed through stack connected with hood and fan. In addition to above, installation of control equipment, viz., bag filter/ventury scrubber, is also recommended.-The minimum stack height shall be 30m.Effluent Standards
Pollutant Concentration Based standards
pH 6.5-8.5
Total suspended solids 100mg/l
Manganese as Mn 2mg/l
Mercury as Hg 0.02mg/l
Zinc as Zn 5 mg/l
(iii)Secondary Lead Smelters :
Pollutant Concentration Based standards
Lead as Pb 10 mg/Nmp3
Particulate matter 50 mg/Nm3
Minimum stack height 30m