Supreme Court - Daily Orders
C.V. Vinay Chandran vs Union Of India on 13 July, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.27 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s).127/2018
C.V. VINAY CHANDRAN & ORS. Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
(FOR ADMISSION)
Date : 13-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. Jawahar Raja, Adv.
Mr. Pukhrambam Ramesh Kumar, Adv. [AOR]
Mr. Chinmay Kanojia, Adv.
For Respondent(s) --
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks leave of this Court to withdraw the writ petition. The writ petition is permitted to be withdrawn and stands disposed of as such.
(Subhash Chander) (H.S. Parasher)
AR-cum-PS Assistant Registrar
Signature Not Verified
Digitally signed by
SUBHASH CHANDER
Date: 2018.07.14
10:24:36 IST
Reason: