Section 1 in THE TELANGANA STATE BUILDING PERMISSION APPROVAL AND SELF CERTIFICATION SYSTEM (TS-bPASS) ACT, 2020
1. Short title, extent and commencement.
(1)This Act may be called the “TELANGANA STATE BUILDING PERMISSION APPROVAL AND SELF CERTIFICATION SYSTEM (TS-bPASS) ACT, 2020”.(2)It extends to the whole of the State of Telangana.(3)It shall come into force on such date as the State Government may by notification in the Telangana State Gazette, appoint.
