Delhi High Court - Orders
Dr. Subramanian Swamy vs Tajinder Pal Singh Bagga on 26 August, 2025
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 735/2022 & CRL.M.A. 6186/2022 STAY
DR. SUBRAMANIAN SWAMY .....Petitioner
Through: Mr. Ajay Sabharwal, Mr. Satya
Anand Sabharwal and Mr. Harsh
Chauhan, Advocates.
versus
TAJINDER PAL SINGH BAGGA .....Respondent
Through: Mr. Pavan Narang, Senior Advocate
with Ms. Aishwarya Chhabra,
Advocate.
CORAM:
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 26.08.2025
1. Reply not filed. Request is made for grant of more time to file the same.
2. Last opportunity for filing the reply is granted.
3. Reply, if any, be filed within a period of six weeks from today with advance copy to the opposite side. Rejoinder thereto, if any, be filed within two weeks thereafter.
4. Re-notify on 05.12.2025.
5. Interim orders, if any, to continue till the next date of hearing.
RAVINDER DUDEJA, J AUGUST 26, 2025/vd/sk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/08/2025 at 22:46:39