Section 25 in The Jharkhand State Agricultural University Act, 2000
25. Appointment, selection and fixation of pay and allowances.
- (i) Subject to the provision of the Act, the procedure for appointment, promotion, selection, fixation of pay and allowances, and other service conditions of teachers and members of the staff of a University shall be as prescribed in the statutes.(ii)Notwithstanding anything contained in the Act no University or any college or its institutions shall create any teaching or non-teaching post involving financial liability, nor shall increase the pay and allowances of its staff without prior sanction of the State Government.
