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Patna High Court - Orders

Kailash Mahto -Ii vs The Bihar State Electricity Bo on 15 May, 2014

Author: Ravi Ranjan

Bench: Ravi Ranjan

         Patna High Court CWJC No.10130 of 2007 (14) dt.15-05-2014




                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Civil Writ Jurisdiction Case No.10130 of 2007
                     ======================================================
                     Kailash Mahto -Ii
                                                                         .... .... Petitioner/s
                                                      Versus
                     The Bihar State Electricity Bo
                                                                        .... .... Respondent/s
                     ======================================================
                                                       with
                                  Civil Writ Jurisdiction Case No.12055 of 2007
                     ======================================================
                     Kuleshwar Yadav
                                                                         .... .... Petitioner/s
                                                      Versus
                     The Bihar State Electricity Bo
                                                                        .... .... Respondent/s
                     ======================================================
                                                       with
                                  Civil Writ Jurisdiction Case No.10778 of 2007
                     ======================================================
                     Amirak Yadav & Anr
                                                                         .... .... Petitioner/s
                                                      Versus
                     The Bihar State Electricity Bo
                                                                        .... .... Respondent/s
                     ======================================================
                     CORAM: HONOURABLE DR. JUSTICE RAVI RANJAN
                     ORAL ORDER

14     15-05-2014

Further heard the parties.

Put up this case on 27.05.2014 under the heading "For Orders".

(Dr. Ravi Ranjan, J) SC/-