Patna High Court - Orders
Kailash Mahto -Ii vs The Bihar State Electricity Bo on 15 May, 2014
Author: Ravi Ranjan
Bench: Ravi Ranjan
Patna High Court CWJC No.10130 of 2007 (14) dt.15-05-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.10130 of 2007
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Kailash Mahto -Ii
.... .... Petitioner/s
Versus
The Bihar State Electricity Bo
.... .... Respondent/s
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with
Civil Writ Jurisdiction Case No.12055 of 2007
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Kuleshwar Yadav
.... .... Petitioner/s
Versus
The Bihar State Electricity Bo
.... .... Respondent/s
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with
Civil Writ Jurisdiction Case No.10778 of 2007
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Amirak Yadav & Anr
.... .... Petitioner/s
Versus
The Bihar State Electricity Bo
.... .... Respondent/s
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CORAM: HONOURABLE DR. JUSTICE RAVI RANJAN
ORAL ORDER
14 15-05-2014Further heard the parties.
Put up this case on 27.05.2014 under the heading "For Orders".
(Dr. Ravi Ranjan, J) SC/-