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State of Andhra Pradesh - Section

Section 22 in Andhra Pradesh School Education (Regulation of Transfers) Rules, 2005

22. Ensuring that transfer process doesn't result in a tribal and backward area being left with out Head Master Grade II/Mandal Educational Officer.

- While effecting transfers, the Committee should ensure that the schools in the tribal and backward areas not left without Head Masters Grade II/Mandal Educational Officers.