Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 28 in Rajasthan Registration Rules, 1955 28. Consecutive numbers to be by the year. - The consecutive numbers of entries in each book prescribed in section 53 shall commence and terminate with the calendar year.
