Madhya Pradesh High Court
Texmaco Ltd vs M.P. Elctricity Board on 22 November, 2021
Author: Sheel Nagu
Bench: Sheel Nagu
1 CR-1367-2002
The High Court Of Madhya Pradesh
CR No. 1367 of 2002
(TEXMACO LTD Vs M.P. ELCTRICITY BOARD)
6
Jabalpur, Dated : 24-11-2021
Shri Shashank Verma, learned counsel for the petitioner.
None for the respondent.
Learned counsel for the petitioner seeks time to bring on record the successor company of the MPEB and also bring on record the company which has now taken over the management of petitioner/company.
Let IA in that regard be filed within two weeks.
List thereafter.
(SHEEL NAGU) (PURUSHAINDRA KUMAR KAURAV)
JUDGE JUDGE
ss
Signature Not Verified
SAN
Digitally signed by SATEESH KUMAR
SEN
Date: 2021.11.25 16:47:44 IST