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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Madhya Pradesh - Subsection

Section 44(3)(c) in M.P. Minor Mineral Rules, 1996

(c)Wherever possible, the waste rock, over burden etc. shall be backfilled into the quarry excavations with a view to restoring the land to its original use as far as possible;