Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act] State of Kerala - Subsection Section 21(2)(c) in Guruvayoor Devaswom Act, 1978 (c)[ the construction, repair, maintenance and renovation of buildings connected with the Devaswom; and)] [Substituted by Act 7 of 1998.]