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Bombay High Court

Urvashiben Ratilal Solanki D/O Ratilal ... vs Union Of India Thru The Administrator, ... on 4 March, 2021

Author: G. S. Kulkarni

Bench: Dipankar Datta, G. S. Kulkarni

Vidya   Digitally signed
        by Vidya S.
        Amin
S.      Date:
        2021.03.05
Amin    15:54:46 +0530




                                                                                 7. WP2929_2019.docx
                           Vidya Amin
                                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                    CIVIL APPELLATE JURISDICTION

                                                     WRIT PETITION NO. 2929 OF 2019

                                        Urvashiben Ratilal Solanki
                                        D/o. Ratilal Solanki & Ors.             ...    Petitioners
                                                    vs.
                                        Union of India, through the
                                        Administrator, Union Territory of
                                        Diu and Daman & Ors.                    ...     Respondents

                                                                WITH
                                                    WRIT PETITION NO. 1142 OF 2019

                                        Kapadia Nutikaben Govind & Ors.         ...    Petitioners
                                                   vs.
                                        Union of India, through the
                                        Administrator, Union Territory of
                                        Diu and Daman & Ors.                    ...     Respondents

                                                                WITH
                                                    WRIT PETITION NO. 2251 OF 2019

                                        Patel Bhanumatiben Arvindbhai & Ors.   ... Petitioners
                                                   vs.
                                        Union of India, through the
                                        Administrator, Union Territory of
                                         Diu and Daman & Ors.                ... Respondents
                                                                     WITH
                                                  WRIT PETITION (St.) NO. 2156 OF 2019

                                        Patel Meenaben Amrutlal & Ors.            ... Petitioners
                                                   vs.
                                        Union of India, through the
                                        Administrator, Union Territory of Diu and
                                        Daman & Dadra and Nagar Havelli & Ors. ... Respondents

                                                                WITH
                                                    WRIT PETITION NO. 2462 OF 2019

                                        Union of India, through the
                                        Administrator, Union Territory of
                                        Diu and Daman & Ors.                    ...    Petitioners

                                                                                                1/2
                                              7. WP2929_2019.docx

          vs.
Patel Meenaben Amrutlal & Ors.        ...   Respondents

                          WITH
          WRIT PETITION (St.) NO. 18267 OF 2019

Bamania Jayant Premji & Anr.              ... Petitioners
           vs.
Union of India, through the
Administrator, Union Territory of Diu and
Daman & Dadra and Nagar Havelli & Ors. ...Respondents

                          WITH
              WRIT PETITION NO. 649 OF 2021

Indrakant Arjun Bamania (Son of Arjun
Ramji Bamania & Ors.                      ... Petitioners
           vs.
Union of India, through the
Administrator, Union Territory of Diu and
Daman & Dadra and Nagar Havelli & Ors. ...Respondents

Mr. Rahul Walia for the petitioners in WP/2156/2019, WP(St.)
18267 of 2019 and for respondents in WP/2462/2019.
Mr. Chaitanya Chavan a/w. Mr. Sagar Parab i/b. Dipika
Panchmatia for the petitioners in WP/2929/2019.
Mr. Kamlesh Mali for the petitioners in WP/649/2021.
Mr. H.S. Venegavkar a/w. Mr. Saurabh Kshirsagar for the Union
Territory, Daman and Diu.

                      CORAM :- DIPANKAR DATTA, CJ &
                               G. S. KULKARNI, J.

DATE :- MARCH 4, 2021 PC :

1. At the request of Mr. Venegaonkar, learned advocate for the petitioner in Writ Petition No. 2462 of 2019, stand over to March 18, 2021.

(G. S. KULKARNI, J.) (CHIEF JUSTICE) 2/2