Bombay High Court
Urvashiben Ratilal Solanki D/O Ratilal ... vs Union Of India Thru The Administrator, ... on 4 March, 2021
Author: G. S. Kulkarni
Bench: Dipankar Datta, G. S. Kulkarni
Vidya Digitally signed
by Vidya S.
Amin
S. Date:
2021.03.05
Amin 15:54:46 +0530
7. WP2929_2019.docx
Vidya Amin
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 2929 OF 2019
Urvashiben Ratilal Solanki
D/o. Ratilal Solanki & Ors. ... Petitioners
vs.
Union of India, through the
Administrator, Union Territory of
Diu and Daman & Ors. ... Respondents
WITH
WRIT PETITION NO. 1142 OF 2019
Kapadia Nutikaben Govind & Ors. ... Petitioners
vs.
Union of India, through the
Administrator, Union Territory of
Diu and Daman & Ors. ... Respondents
WITH
WRIT PETITION NO. 2251 OF 2019
Patel Bhanumatiben Arvindbhai & Ors. ... Petitioners
vs.
Union of India, through the
Administrator, Union Territory of
Diu and Daman & Ors. ... Respondents
WITH
WRIT PETITION (St.) NO. 2156 OF 2019
Patel Meenaben Amrutlal & Ors. ... Petitioners
vs.
Union of India, through the
Administrator, Union Territory of Diu and
Daman & Dadra and Nagar Havelli & Ors. ... Respondents
WITH
WRIT PETITION NO. 2462 OF 2019
Union of India, through the
Administrator, Union Territory of
Diu and Daman & Ors. ... Petitioners
1/2
7. WP2929_2019.docx
vs.
Patel Meenaben Amrutlal & Ors. ... Respondents
WITH
WRIT PETITION (St.) NO. 18267 OF 2019
Bamania Jayant Premji & Anr. ... Petitioners
vs.
Union of India, through the
Administrator, Union Territory of Diu and
Daman & Dadra and Nagar Havelli & Ors. ...Respondents
WITH
WRIT PETITION NO. 649 OF 2021
Indrakant Arjun Bamania (Son of Arjun
Ramji Bamania & Ors. ... Petitioners
vs.
Union of India, through the
Administrator, Union Territory of Diu and
Daman & Dadra and Nagar Havelli & Ors. ...Respondents
Mr. Rahul Walia for the petitioners in WP/2156/2019, WP(St.)
18267 of 2019 and for respondents in WP/2462/2019.
Mr. Chaitanya Chavan a/w. Mr. Sagar Parab i/b. Dipika
Panchmatia for the petitioners in WP/2929/2019.
Mr. Kamlesh Mali for the petitioners in WP/649/2021.
Mr. H.S. Venegavkar a/w. Mr. Saurabh Kshirsagar for the Union
Territory, Daman and Diu.
CORAM :- DIPANKAR DATTA, CJ &
G. S. KULKARNI, J.
DATE :- MARCH 4, 2021 PC :
1. At the request of Mr. Venegaonkar, learned advocate for the petitioner in Writ Petition No. 2462 of 2019, stand over to March 18, 2021.
(G. S. KULKARNI, J.) (CHIEF JUSTICE) 2/2